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[Cites 0, Cited by 0] [Section 73B] [Entire Act]

State of Andhra Pradesh - Subsection

Section 73B(13) in Andhra Pradesh Co-Operative Societies Rules, 1964

(13)Audit Fees. - Rule 46 prescribing the Scale of Audit fees is inapplicable to Cooperative Credit Societies. The power to fix compensation for the Audit by the Cooperative Credit Societies shall be with the Society.