Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 3rd in The Narcotic Drugs and Psychotropic Substances (Madhya Pradesh) Rules, 1985 3rd. Part (To be handed over to the consignee. It will cover the consignment during transport).
