Calcutta High Court
Bhusan Das vs Partha Sarathi Sengupta on 12 December, 2013
Author: Ashim Kumar Banerjee
Bench: Ashim Kumar Banerjee
ORDER SHEET
APO 769/1998
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
BHUSAN DAS
Versus
PARTHA SARATHI SENGUPTA
BEFORE:
The Hon'ble JUSTICE ASHIM KUMAR BANERJEE
The Hon'ble JUSTICE DEBANGSU BASAK Date : 12th December, 2013.
The Court : Papers are not traceable. None appears in support of the appeal. The appeal be treated as disposed of without any order as to costs.
(ASHIM KUMAR BANERJEE, J.) (DEBANGSU BASAK, J.) sd/