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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Assam - Subsection

Section 65(2) in Assam Opium Rules

(2)Period of licence or permit. - Such licences and permits shall be granted by the Deputy Commissioner at his discretion for a period of one year at at time ; provided that every licence and permit shall expire on 31st March next following the date on which such licence or permit was granted.