Bombay High Court
Smt.Parwatibai Wd/O Shamraoji Kale vs Smt.Kausalyabai Wd/O Keshaorao ... on 25 July, 2019
Author: Z.A. Haq
Bench: Z.A. Haq
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
SECOND APPEAL NO. 381 OF 2002
Smt.parwatibai Wd/o Shamraoji Kale ....Petitioner
V/S
Smt.kausalyabai Wd/o Keshaorao Ganorkar ....Respondent
Am Gordey Kr Lambat, Ds Yadav/p Mrs. V. Thakre. Sa Gordey. So Ahmed/p Syed Owais Ahmed For/p B.n. Mohta For/lrs Of Petitioner Sanjay B. Mohta For/lrs Of Petitioner For Petitioner Rs Charpe/r-2 & 3 Sb Solate/cav/r-sole Charpe Ramkrishna Sadashivrao For/r-1 Sanket Ramkrishna Charpe For/r-1 A.v. Neware For/r-1 Omprakash Wasudeo Gupta S.b. Solat For/r-1(i) For Respondent CORAM : Z.A. HAQ, J DATE : 25th July, 2019 P.C. :
S.0.to 29-7-19 at the request of Shri A.V.Neware,Adv.h/f Shri R.S.Charpe,Adv.for R-1,2,3.
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