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Union of India - Section

Section 73B in The Drugs and Cosmetics Rules, 1945

73B. [ [Omitted '73B' by Notification No. G.S.R. 1337(E), dated 27.10.2017 (w.e.f 21.12.1945).]

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73B. [ Certificate of renewal of license in Form 25-B. [Added by S.O. 1196, dated 6.5.1960 (w.e.f. 14.5.1960).]- The certificate of renewal of a license in Form 25-B shall be issued in Form 26-B.]