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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Maharashtra - Subsection

Section 67(5) in Maharashtra Jeevan Authority Act, 1976

(5)The respective Dila Parishads should make necessary seating and other logistic arrangements for the staff.Appendix-I
Sr. No. Name of Zilla Parishads
(1) (2)
1 Sindhudurg
2 Nashik
3 Dhule
4 Nandurbar
5 Sangli
6 Parbhani
7 Hingoli
8 Osmanabad
9 Wasim
10 Wardha
11 Bhandara
12 Chandrapur
13 Gondtya
14 Gadchiroli