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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(6) in Agriculture University, Jobner Act, 2013

(6)The Board of Studies shall have the following functions, namely: -
(i)to propose to the Faculty concerned, the courses of study and curricula for various programmes of instructions offered by that Faculty; and
(ii)to perform such other functions as may be directed by the Dean of the Faculty concerned, other authorities and Vice-Chancellor.