Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 23] [Section 2] [Entire Act] NCT Delhi - Subsection Section 2(1) in The Delhi Municipal Corporation Act, 1957 (1)[ "Administrator" means the Lieutenant Governor of the National Capital Territory of Delhi;] [Substituted by Act 67 of 1993, section 2, for clause (1) (w.e.f. 1-10-1993)]
