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[Cites 0, Cited by 0] [Section 507] [Entire Act]

Union of India - Subsection

Section 507(1) in The Income Tax Act, 2025

(1)Any person carrying on the production of a cinematograph film or engaged in any specified activity, or both, during the whole or any part of any tax year shall, furnish within such period, a statement in such form and in such manner, to the prescribed income-tax authority as may be prescribed.