Delhi High Court - Orders
Modern Public School Education Society ... vs Honourable Lieutenant Governor & Anr on 10 January, 2024
$~83
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13199/2021
MODERN PUBLIC SCHOOL EDUCATION SOCIETY (REGD.) &
ANR. ..... Petitioners
Through: Mr. Amit Sibal, Sr. Advocate with
Mr. Kamal Gupta, Mr. Sparsh
Aggarwal & Ms. Paradhi Bist,
Advocates
versus
HONOURABLE LIEUTENANT GOVERNOR
& ANR. ..... Respondents
Through: Ms. Manika Tripathy, Standing
Counsel with Mr. Chirantan Saha and
Aishwary Jaiswal, Advs. for DDA.
CORAM:
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 10.01.2024
1. No time left.
2. List on 02nd April, 2024.
By Order COURT MASTER JANUARY 10, 2024 ak This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/01/2024 at 05:01:36