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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Chattisgarh - Subsection

Section 30(2) in Chhattisagrh Nagarpalika Nirvachan Niyam, 1994

(2)The said list shall contain the names in alphabetical order and the addresses of the contesting candidates as given in the nomination paper and shall be prepared in Hindi in the Devanagri script.