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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Kerala - Subsection

Section 26(5) in A.P.J. Abdul Kalam Technological University Act, 2015

(5)The meetings of the- Board of Governors shall be presided over by the Vice-Chancellor in the absence of the Chancellor and in his absence the Pro-Vice-Chancellor shall preside over the meeting, provided in the absence of the Vice-Chancellor, more than two consecutive meetings of the Board shall not be held.