Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 373A] [Entire Act]

State of West Bengal - Subsection

Section 373A(2) in West Bengal Municipal Corporation Act, 2006

(2)After issuance of any order under sub-section (1), the provisions of the Kolkata Municipal Corporation Act, 1980 be made applicable by such order shall prevail over the similar provisions of this Act in the case or cases of the Corporation mentioned in such order.]