Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Telangana - Subsection

Section 5(3)(b) in Telangana Government Lands and Buildings (Termination of Leases) Act, 1986

(b)Where any building is forced open an inventory of the articles found in the premises shall be taken in the presence of two or more witnesses.