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[Cites 0, Cited by 0] [Section 140] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 140(2) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(2)Armourer's tools and materials shall be maintained in each unit according to the description and scale of component parts prescribed in equipment table required for the periodical cleaning and overhaul of arms and their accessories.