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[Cites 0, Cited by 0] [Section 1107] [Entire Act]

Bengal Presidency - Subsection

Section 1107(c) in Police Regulations, Bengal , 1943

(c)The report shall be written on one side of the paper only. A fresh sheet shall be allotted to each paragraph and each sheet shall bear the name of the district at the top. A note should be made of the outstanding features of the year's administration and any important variations in the figures should be explained. Full instructions regarding the preparation of the report shall be issued annually by the Inspector-General.