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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(g) in Statutes of the Jodhpur National University, Jodhpur, 2010

(g)to recommend the Board of Management the draft Ordinances or Regulations for various academic programmes of the University specifying the eligibility and other conditions of admission of students to various programmes of study, duration of such programmes, norms for the conduct of such programmes, including instructional methods, evaluation of students, declaration, of results, and award of Degrees, Diplomas and Certificates;