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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(xi) in Jammu and Kashmir Juvenile Justice Rules, 2007

(xi)The Social Workers working as Members of the Board shall be paid such Travelling and/or Meeting Allowance and/or Honorarium as the State Government may decide from time to time.