Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 31 in The Gurugram Metropolitan Development Authority Act, 2017 31. Authority to ensure transparency etc. - The Authority shall ensure transparency and adoption of information technology while exercising its powers and discharging its functions.
