Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(l) in The U.P. Teacher Education (Lecturers Cadre) Service Rules, 2010

(l)"year of recruitment" means a period of twelve months commencing on the first day of July of a calendar year.