Section 50 in Karnataka Gramin Bank (Officers and Employees) Service Regulations, 2019
50. Appellate authority.
- An appeal shall lie before, -i. the Board, where the Chairman is the Competent Authority.ii. the Chairman, where the General Manager is Competent Authority; andiii. the General Manager, where the Competent Authority is decided by the Board under sub-clause (iii) of clause (g) of sub-regulation (1) of regulation 2.
