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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(1) in Bihar Electricity Regulatory Commission (Terms and Conditions for Solar Energy Sources) Regulations, 2010

(1)The Commission may notify the generic preferential tariff on suo motu basis pursuant to issuance of revised norms by Central Electricity Regulatory Commission or Bihar Electricity Regulatory Commission.