Section 18 in All India Council for Technical Education (Grant of Approvals for the Technical Institutions) Regulations, 2020
18. Power delegated to Chairman of AICTE.
- Council has delegated the power to the Chairman of AICTE for taking decision on urgent matters that needs to be communicated to the Institutions in between period of two Executive Committee/ Council meetings. However, such cases shall be placed before the next Executive Committee/ Council for ratification.
