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State of Uttar Pradesh - Section

Section 19 in The U.P. Excise Licences (Tender-Cum-Auction) Rules, 1991

19. Validity of bid.

- Every person bidding will be held to his bids whether it be highest or not and all such bids shall remain valid till the final decision of the Excise Commissioner or for a period of 60 days whichever is earlier.