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[Cites 0, Cited by 0] [Section 3] [Entire Act]

NCT Delhi - Subsection

Section 3(8) in The Delhi Electricity Regulatory Commission (Forum for Redressal of Grievances of the Consumers and Ombudsman) Regulations, 2018

(8)"Member" means the Member of the Forum and unless the context otherwise requires, the expression `Member' shall also include the Chairperson;