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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(c) in The Tamil Nadu Agricultural Lands Record of Tenancy Rights Rules, 1969

(c)by sending the notice, copy of [decision] [Substituted for 'decree' by G.O. Ms. No.206, Revenue, dated the 24th January 1972.] or order to the person concerned by registered post with acknowledgment; or