Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Bihar - Subsection Section 28(1) in Rules Framed by Board of Revenue under section 90 (1)jkT;kUrxZr ifjogu gsrq fons'kh 'kjkc (la'kksf/kr lq"ko rFkk fod`r lq"ko ls fHkUu) ds fuxZeu ds iwoZ 'kjkc mBkus ds fy, izkf/kd`r O;fDr }kjk dj ds iw.kZ Hkqxrku fd;s tkus dk izek.k mlds }kjk izkIr dj fy;k tk;sxkA
