Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Assam - Subsection Section 25(3) in The Gauhati University Act, 1947 (3)The Executive Council may direct the amendment, in such manner as it may specify, of any regulation under this section or the annulment of any Regulations made under sub-section (1).
