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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Jai Parkash & Ors vs State Of H.P. & Ors. on 11 March, 2022

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Jai Parkash & ors Vs State of H.P. & Ors.

.

CWP No. 1016/2022

11.03.2022 Present: None for the petitioners.

Mr. Ashok Sharma, Advocate General with Mr. Nand Lal Thakur, Additional Advocate General, for the respondents.

None appears for the petitioners. List after one week.

                          r             to        ( Mohammad Rafiq )
                                                     Chief Justice

                                                  ( Jyotsna Rewal Dua )
                                                        Judge


11th March, 2022(Rohit/vs) ::: Downloaded on - 11/03/2022 20:15:09 :::CIS