Section 28(2)(e) in The Tamil Nadu Prevention Of Begging Act, 1945

[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Tamilnadu - Subsection

Section 28(2)(e) in The Tamil Nadu Prevention Of Begging Act, 1945

(e)the nature, incidents and maximum periods of the punishments to be imposed on persons detained in work-houses and special homes for breach of any Rules or for failure or neglect to accept any suitable employment outside such work-houses and special homes which may be obtained for them; and

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State of Tamilnadu - Subsection

Section 28(2)(e) in The Tamil Nadu Prevention Of Begging Act, 1945