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Delhi High Court - Orders

Reckitt Benckiser (India) Pvt. Limited ... vs Wipro Enterprises (P) Limited on 2 May, 2023

Author: C. Hari Shankar

Bench: C. Hari Shankar

                    $~16
                    *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                    +      CS(COMM) 258/2023, I.A. 8257/2023

                           RECKITT BENCKISER (INDIA) PVT. LIMITED & ANR.
                                                                     ..... Plaintiffs
                                        Through: Mr. Chander M. Lall, Sr. Adv.
                                        with Ms. Nancy Roy, Ms. Ananya Chug,
                                        Ms. Nida Khanam, Ms. Prakriti Varshney,
                                        Ms. Aastha Kakkar and Mr. Prashant, Advs.

                                               Versus

                           WIPRO ENTERPRISES (P) LIMITED            ..... Defendant
                                        Through: Mr. Akhil Sibal, Sr. Adv. with
                                        Mr. Ankur Sangal, Ms. Pragya Mishra, Mr.
                                        Shashwat Rakshit and Ms.Trisha Nag, Advs.

                           CORAM:
                           HON'BLE MR. JUSTICE C. HARI SHANKAR
                                               ORDER

% 02.05.2023 I.A. 8257/2023 (under Order XXXIX Rules 1 and 2 of the CPC)

1. Mr. Lall has concluded his submissions.

2. Mr. Sibal is on his legs.

3. For further submissions of Mr. Sibal, re-notify on 4th May 2023 as part-heard.

C. HARI SHANKAR, J MAY 2, 2023 dsn Signature Not Verified Digitally Signed By:KAMLA RAWAT Signing Date:03.05.2023 15:39:28