Delhi High Court - Orders
Reckitt Benckiser (India) Pvt. Limited ... vs Wipro Enterprises (P) Limited on 2 May, 2023
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 258/2023, I.A. 8257/2023
RECKITT BENCKISER (INDIA) PVT. LIMITED & ANR.
..... Plaintiffs
Through: Mr. Chander M. Lall, Sr. Adv.
with Ms. Nancy Roy, Ms. Ananya Chug,
Ms. Nida Khanam, Ms. Prakriti Varshney,
Ms. Aastha Kakkar and Mr. Prashant, Advs.
Versus
WIPRO ENTERPRISES (P) LIMITED ..... Defendant
Through: Mr. Akhil Sibal, Sr. Adv. with
Mr. Ankur Sangal, Ms. Pragya Mishra, Mr.
Shashwat Rakshit and Ms.Trisha Nag, Advs.
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 02.05.2023 I.A. 8257/2023 (under Order XXXIX Rules 1 and 2 of the CPC)
1. Mr. Lall has concluded his submissions.
2. Mr. Sibal is on his legs.
3. For further submissions of Mr. Sibal, re-notify on 4th May 2023 as part-heard.
C. HARI SHANKAR, J MAY 2, 2023 dsn Signature Not Verified Digitally Signed By:KAMLA RAWAT Signing Date:03.05.2023 15:39:28