Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Tripura - Subsection Section 3(v) in Tripura Industrial Investment Promotion Incentives Scheme, 2017 (v)"Factory" means a 'Factory' as defined under the provisions of the Factories Act, 1948 as amended from time to time.
