Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 26 in The Maharashtra Air (Prevention and Control of Pollution) Rules, 1983 26. Form of report of Board Analyst. - The report of the result of the analysis to be submitted by the Board Analyst under sub section (1) of section 27 shall be in Form 'D'.
