Allahabad High Court
M/S Modi Industries Ltd.(Steel ... vs The Addl.Labour Commissioner,& Others on 8 July, 2010
Court No. - 39 Case :- WRIT -- C No. -- 12460 of 1995 Petitioner :- M/S Modi Industries Ltd.(Steel Section)Modinagar Respondent :- The Addl.Labour CoInInissioner,& Others Petitioner Counsel :- R.Kant Respondent Counsel :- C.S.C. Hon'ble Dilip GuDta.J.
List this petition in the next cause list as Sri Rohit Agarwal, learned counsel for the respondents has sent an illness slip. Order Date :- 8.7.2010 SK