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[Cites 0, Cited by 0] [Section 57A(3)] [Section 57A] [Entire Act]

State of Rajasthan - Subsection

Section 57A(3)(vi) in Rajasthan Factories Rules, 1951

(vi)date of each periodical thorough examination made under clause (a)(iii) of sub-section (1) of section 29 of the Act and sub-rule (6) and by whom it was carried out.