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State of Arunachal Pradesh - Section

Section 90 in Arunachal Pradesh Panchayat Raj Act, 1997

90.

Any member other than an ex-officio member of a Zilla Parishad may resign his office by intimating in writing his intention to do so to tile Member Secretary of the Zilla Parishad and such resignation shall take effect form the date of its receipt by the Member Secretary.