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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(2)(a) in Bihar Preservation and Improvement of Animals Rules, 1960

(a)Application for a licence to keep an un-castrated bull under sub-section (1) of Section 20 shall be made separately in respect of each bull three months after it attains the prescribed age.