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National Green Tribunal

M C Mehta vs Union Of India on 29 January, 2015

Author: Swatanter Kumar

Bench: Swatanter Kumar

     BEFORE THE NATIONAL GREEN TRIBUNAL,
         PRINCIPAL BENCH, NEW DELHI

M.A No. 879 of 2014, M.A No. 62 of 2015 & M.A No. 67 of 2015
                              In
            Original Application No. 196 of 2014
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                  C.W.P. No. 3727 of 1985
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            Original Application No. 200 of 2014
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IN THE MATTER OF :-

  Krishan Kant Singh V/s. M/s. Hindustan Cocacola Beverages Pvt. Ltd., Mehdiganj,
                                 Rajatalab, Varanasi
                                         And
                        M.C. Mehta Vs Union of India &Ors.
                                         And
                  Krishan KantSingh V/s. DCM Shriram Industries
                                              And
     Krishan KantSingh V/s. M/s. DSM Sugar Distiller Division, Asmauli, Moradabad
                                             And
     Krishan KantSingh V/s. M/s. Deoria Paper Ltd., Hata Road, Narainpur, Deoria
                                             And
         Krishan KantSingh V/s. M/s. Yash Paper Ltd., Darshan Nagar, Faizabad
                                             And
                               Krishan KantSingh V/s. CPCB
                                             And
                        Krishan KantSingh V/s. M/s. Pilkhuwa Dairy
                                             And
                           Krishan KantSingh V/s. M/s. Saf Yeast
                                             And
           Krishan KantSingh V/s. M/s. Indian Farmers Fertilizers Cooperative
                                             And
             Krishan KantSingh V/s. M/s. VRS (Foords) M/s. Ved Ram & Sons
                                             And
           Krishan Kant Singh V/s. Bhardwaj Textile 76 A Dada Nagar Kanpur
                                             And
  Krishan Kant Singh V/s. M/S Starilite Bruchan Ltd. Narang Distillery Pvt. Ltd. Nawab
                                         Ganj Gonda
                                             And
      Krishan Kant Singh V/s. M/s Triveni Engg Industry Ltd. Ramkola Kushinagar
                                             And
          Rahul Shukla Vs Triveni Engineering & Industries Ltd. Ramkola Unit
                                             And
  Krishan Kant Singh V/s. M/s Kisan Sahkari Chini Mills Ltd. Jahagirabad Anoopshahr
                                   District Boolandshehar
                                             And
Krishan Kant Singh V/s. M/s Kisan Sahkari Chini Mills Villg. Shekhupur District Badaun
                                             And
          Krishan Kant Singh V/s. M/s Kisan Sahkari Chini Mills Ltd. Ghosi Mau
                                             And
 Krishan Kant Singh V/s. Shree Jagdamba Knith Pvt. Ltd. P No. 95-105 Site B Surajpur
                                        Greater Noida
                                             And
    Krishan Kant Singh V/s. Avon Dying 41 A Industrial Area Dada Nagar Kanpur UP
                                             And
  Krishan Kant Singh V/s. Super Dyeing & Bleaching WorksPlot No. 39 A Dadanagar
                                          Kanpur UP
                                             And
          Krishan Kant Singh V/s. Nadri Tanning Industry 96 A Wajidpur Jajmau
                                             And
                 Krishan Kant Singh V/s. Naz Tanners 150 Ft Road Jajmau
                                             And
 Krishan Kant Singh V/s. Arshi Enterprises (Najula Tannery) 175/158 B-2 Bhuriyaghat
                                            Jajmau
                                             And
     Krishan Kant Singh V/s. Kazi Leather industries 177 Chhabeelepurwa Jajmau
                                             And
          Krishan Kant Singh V/s. Blue Star Finisers 996-999 Wajidpur Jajmau
                                             And
              Krishan Kant Singh V/s. Dinesh Tanners 913 Wajidpur Jajmau
                                             And
              Krishan Kant Singh V/s. Diamont Tanners 915 Wajidpur Jajmau
                                             And
         Krishan Kant Singh V/s. New Jawed Tannery 480/379 Wajidpur Jajmau
                                             And
Krishan Kant Singh V/s. Khatun Tanners (Rasid Tanners) Hindustan Compound Jajmau
                                             And
  Krishan Kant Singh V/s. S.R.Tannery (Old name- S.R. Glue) Ahmad Nagar Jajmau
                                             And
         Krishan Kant Singh V/s. Sabra Leather Finisers 94 E Wajdipur, Jajmau
                                            And
 Krishan Kant Singh V/s. Union Tanners (Crown International) 104/90 A Sanjay Nagar
                                         Jajmau
                                           And
  Krishan Kant Singh V/s. N.S. Tanners 84-A Wajidpur Jajmau (Out of 402 Industries)
                                           And
            Krishan Kant Singh V/s. Zinat Tanners 183 A Ramrai Sarai Jajmau
                                           And
      Krishan Kant Singh V/s. M/s H.J. Tannery Pvt. Ltd. Jolly Road Muzaffarnagar
                                           And
                Krishan Kant Singh V/s. N.R.Tanners Bhuriyaghat Jajmau
                                           And
       Krishan Kant Singh V/s. Diesel Locomotive Works, Maduwadeah, Varanasi
                                           And
     Krishan Kant Singh V/s. M/s Triveni Engg. Industries Ltd. Bilaspur, Jolly Road,
                                     Muzaffarnagar
                                           And
            Krishan Kant Singh V/s. M/s Tikola Distillery Tikola Muzaffarnagar
                                           And
              Krishan Kant Singh V/s. Ms. India Glycol Ltd. Gida, Gorakhpur
                                           And
        Krishan Kant Singh V/s. Oudh Sugar Mill (Distillery Unit) Hargaon, Sitapur
                                           And
    Krishan Kant Singh V/s. Dalmiya Chini Mills (Distt) Jawaharpur Ramkoat Sitapur
                                           And
          Krishan Kant Singh V/s. Lords Distillery Ltd. Nandgunj Ghazipur U.P.
                                           And
            Krishan Kant Singh V/s. M/s United Sprits Ltd. Rosa Shahjhanpur
                                           And
   Krishan Kant Singh V/s. M/s Superior Industries Ltd. (Distillery) C.B. Gang Bareilly
                                           And
    Krishan Kant Singh V/s. M/s Wave Distillery & Brewaries Ltd. (Distillery Unit) Vill-
                       Ahmadpura, Ramghat Road Tehsil- Atrauli
                                           And
Krishan Kant Singh V/s. M/s National Industrial Corporation Ltd.Raja ka sahaspur, Bilari
                                       Moradabad
                                           And
 Krishan Kant Singh V/s. M/s Dhampur Sugar Mills Ltd. (Unit Distillery) Dhampur Diss.
                                       Bijnor U.P.
                                           And
    Krishan Kant Singh V/s. M/s Daurala Sugar Works Distillery Unit Daurala Merrut
                                           And
    Krishan Kant Singh V/s. Kisan Sahkari Chinni Mills Ltd. (Sugar Unit) Kayamganj,
                                     Farrukhbad, UP
                                           And
  Krishan Kant Singh V/s. Nav Bharat Duplex Ltd. Badnauli Modi Nagar Hapur Road,
                                  Hapur (Waste Paper)
                                           And
 Krishan Kant Singh V/s. Ved Cellulose Ltd. Khasra No.231 & 232 16 KM Hapur Road,
                                  Hapur (Waste Paper)
                                           And
      Krishan Kant Singh V/s. M/s Garg Duplex & Paper Mills (P) Ltd. Bhopa Road
                                           And
             Krishan Kant Singh V/s. Shri Bhawani Paper Mills Ltd. Raebareli
                                           And
  Krishan Kant Singh V/s. M/s Dev Priya Fibers Pvt Ltd Panchli Bagpath Road Merrut
                                           And
   Krishan Kant Singh V/s. M/s Dev Priya Product Ltd Vill Saini Mawana Road Merrut
                                           And
   Krishan Kant Singh V/s. M/s Dev Priya Papers Ltd Vill Saini Mawana Road Merrut
                                           And
 Krishan Kant Singh V/s. M/s Dev Priya Industries Ltd Vill Saini Mawana Road Merrut
                                           And
 Krishan Kant Singh V/s. M/s Anand Duplex Ltd. Unit- 1 Vill- Saini Mawana Road Merrut
                                           And
Krishan Kant Singh V/s. M/s Anand Triplex Board Ltd. Vill- Saini Mawana Road Merrut
                                           And
                 Krishan Kant Singh V/s. Haque Tanners, Jajmau Kanpur
                                           And
       Krishan Kant Singh V/s. Threads (India) Ltd. Chowbeypur, Kanpur-209203
                                           And
         Krishan Kant Singh V/s. Kathuria Brothers A-12 Merrut Road Ind. Area
                                           And
               Krishan Kant Singh V/s. Swan Tanning Ind. 199/201, Jajmau
                                           And
   Krishan Kant Singh V/s. Anwar Ahamad Tannery 175/158 4C Bhuriyaghat Jajmau
                                         Kanpur
                                           And
       Krishan Kant Singh V/s. Habib Leathers 14B 150 Ft Fosd Jajmau Kanpur
                                           And
   Krishan Kant Singh V/s. Hazi Badde Tanner Makku said ka bhatta Jajmau Kanpur
                                           And
    Krishan Kant Singh V/s. Karamat Tanning Industries 783 Sanjay Nagar Kanpur
                                           And
        Krishan Kant Singh V/s. Leather World 184 A-1 Wajidpur Jajmau Kanpur
                                           And
 Krishan Kant Singh V/s. Mash International 83/69 Hindutsathan compound, Jajmau,
                                         Kanpur
                                           And
       Krishan Kant Singh V/s. Rider Tanning Ind. 242 Gahhupua Jajmau Kanpur
                                           And
     Krishan Kant Singh V/s. Rizwan Tannery 104/90A (22) Sanjay Nagar, Jajmau
                   KanpurShams Leathers 150 Ft Road Jajmau Kanpur
                                           And
                        Krishan Kant Singh V/s. Shams Leathers
                                           And
 Krishan Kant Singh V/s. Super Leather Finishers 406 K/409 Wajidpur Sanjay Nagar
                                     Jajmau Kanpur
                                           And
       Krishan Kant Singh V/s. Aslam Tannery 42 K Bhuriyaghat Jajmau Kanpur
                                           And
 Krishan Kant Singh V/s. Fida Hussain Tannery (Nafees Leather Finishers) 175/158A
                               Bhuriyaghat Jajmau Kanpur
                                           And
     Krishan Kant Singh V/s. Indian Tanning Industry 150 Ft. Road Jajmau Kanpur
                                           And
    Krishan Kant Singh V/s. Sajid Tanners new name Kalid tanners Jajmau Kanpur
                                           And
                 Krishan Kant Singh V/s. Akhlak Tanners Jajmau Kanpur
                                           And
       Krishan Kant Singh V/s. Nisha Enterprises (Saud Tanners) Jajmau Kanpur
                                           And
           Krishan Kant Singh V/s. Abdullah Tannery Pvt. Ltd. Jajmau Kanpur
                                           And
          Krishan Kant Singh V/s. Finished Leather Job Work, Jajmau Kanpur
                                           And
                  Krishan Kant Singh V/s. Sajid Tanners, Jajmau Kanpur
                                           And
             Krishan Kant Singh V/s. Best Training Industry, Jajmau Kanpur
                                           And
     Krishan Kant Singh V/s. A.P.F. Tanners (Shabnam Tanners), Jajmau Kanpur
                                           And
            Krishan Kant Singh V/s. Meraj Tanning Industries, Jajmau Kanpur
                                           And
                Krishan Kant Singh V/s. Alig International, Jajmau Kanpur
                                           And
       Krishan Kant Singh V/s. Aman Enterprises Taj Trader , Jajmau Kanpur
                                         And
           Krishan Kant Singh V/s. Ajij Leather Finishers, Jajmau Kanpur
                                         And
             Krishan Kant Singh V/s. M.I.Saddel Work , Jajmau Kanpur
                                         And
Krishan Kant Singh V/s. Jajmau Leather Finishers, Bihari Tannery, Jajmau Kanpur
                                         And
     Krishan Kant Singh V/s. Kamal Enterprises Bhalla Estate, Jajmau Kanpur
                                         And
  Krishan Kant Singh V/s. Everest Tanners 184 C-2 Burhiaghat, Jajmau Kanpur
                                         And
 Krishan Kant Singh V/s. Everest Export 175/158 B-3 Burhiaghat, Jajmau Kanpur
                                         And
         Krishan Kant Singh V/s. Habib Tannery Pvt. Ltd. , Jajmau Kanpur
                                         And
          Krishan Kant Singh V/s. Khan Leather Finishers, Jajmau Kanpur
                                         And
             Krishan Kant Singh V/s. Bablu Enterprises, Jajmau Kanpur
                                         And
              Krishan Kant Singh V/s. Farhan Tanners, Jajmau Kanpur
                                         And
               Krishan Kant Singh V/s. Gem Tanners, Jajmau Kanpur
                                         And
              Krishan Kant Singh V/s. Sultan Tanners, Jajmau Kanpur
                                         And
          Krishan Kant Singh V/s. Reliance Tanning Ind. , Jajmau Kanpur
                                         And
           Krishan Kant Singh V/s. Ahmad International, Jajmau Kanpur
                                         And
            Krishan Kant Singh V/s. Navratan Industries, Jajmau Kanpur
                                         And
        Krishan Kant Singh V/s. Nisar Sons (Lari Tannery) , Jajmau Kanpur
                                         And
     Krishan Kant Singh V/s. Greater Arafat Tannery Pvt. Ltd. , Jajmau Kanpur
                                         And
              Krishan Kant Singh V/s. Khalid Tannery, Jajmau Kanpur
                                         And
          Krishan Kant Singh V/s. Hamid Leather Finisers, Jajmau Kanpur
                                         And
    Krishan Kant Singh V/s. Imperial Leather Finisers Pvt. Ltd. , Jajmau Kanpur
                                         And
      Krishan Kant Singh V/s. Firoj Tanneries (I) Iqbal Street, Jajmau Kanpur
                                         And
      Krishan Kant Singh V/s. Firoj Tanneries (II) Iqbal Street, Jajmau Kanpur
                                         And
          Krishan Kant Singh V/s. Farhat Zabi kI Tannery , Jajmau Kanpur
                                         And
               Krishan Kant Singh V/s. Islam Tanners, Jajmau Kanpur
                                         And
                 Krishan Kant Singh V/s. Janmal Ind, Jajmau Kanpur
                                         And
                Krishan Kant Singh V/s. H.K.Tanning, Jajmau Kanpur
                                         And
Krishan Kant Singh V/s. Liyakat Leather Finisers (Aman Tannery) , Jajmau Kanpur
                                         And
 Krishan Kant Singh V/s. M.M. Leather Finisers (Anna Tannery) , Jajmau Kanpur
                                         And
               Krishan Kant Singh V/s. Sariq Tanners, Jajmau Kanpur
                                         And
      Krishan Kant Singh V/s. Sartaj Tanners(MMZ Tannery), Jajmau Kanpur
                                         And
               Krishan Kant Singh V/s. Star Tannery, Jajmau Kanpur
                                             And
                 Krishan Kant Singh V/s. Sunrise Tannery, Jajmau Kanpur
                                            And
              Krishan Kant Singh V/s. Supriem Tanning Ind. , Jajmau Kanpur
                                            And
     Krishan Kant Singh V/s. Ghaush Leather Finisher, Bhalla State, Jajmau Kanpur
                                            And
                  Krishan Kant Singh V/s. Gujrat Tanners, Jajmau Kanpur
                                            And
             Krishan Kant Singh V/s. Rennet Eastern Exports, Jajmau Kanpur
                                            And
             Krishan Kant Singh V/s. Salik Leather Finishers, Jajmau Kanpur
                                            And
              Krishan Kant Singh V/s. Naj Leather Finishers, Jajmau Kanpur
                                            And
                  Krishan Kant Singh V/s. Sarfraj Tanners, Jajmau Kanpur
                                            And
                    Krishan Kant Singh V/s. Top Tanners, Jajmau Kanpur
                                            And
                Krishan Kant Singh V/s. Iqbal Leather Ltd. , Jajmau Kanpur
                                            And
 Krishan Kant Singh V/s. Allied Exims A-36 Leather Technology Park, Babther Unnao
                                            And
         Krishan Kant Singh V/s. GBS Tanners B-6, Site-2, Industrial Area Unnao
                                            And
             Krishan Kant Singh V/s. Leather Fabrics, Ind. Area Site-2, Unnao
                                            And
Krishan Kant Singh V/s. Model Tanners (India) Pvt. A22,23,24, UPSIDC Ind Area, LTP,
                                       Banther, Unnao
                                            And
           Krishan Kant Singh V/s. Omega International G-11 14 Site-II, Unnao
                                            And
   Krishan Kant Singh V/s. Rohit Surfactant (Leayan Global Pvt. Ltd.) L.L.P. Banther,
                                           Unnao
                                            And
   Krishan Kant Singh V/s. Ruksh Enterprises, B-5 Leather Technology Park Banther
                                           Unnao
                                            And
         Krishan Kant Singh V/s. Super Tannery Ltd. Unit-III LTP Banther Unnao
                                            And
         Krishan Kant Singh V/s. Upper India Tannery, A-40 LTP Banther, Unnao
                                            And
    Krishan Kant Singh V/s. Alig Tannery, A-25, UPSIDC, Leather Technology Park,
                                       Banther Unnao
                                            And
            Krishan Kant Singh V/s. M/s Daurala Organics Ltd. Daurala, Merrut
                                            And
   Krishan Kant Singh V/s. Ms. Bathwal Udyog Ltd. Plot No. FL-03 Sector-13, GIDA,
                                         Gorakhpur
                                            And
            Krishan Kant Singh V/s. Merino Industries Ltd. Vill- Accheja, Hapur
                                            And
Krishan Kant Singh V/s. M/s Umang Dairies Ltd. 3Km, Hasanpur road Gajraula, Amroha
                                            And
    Krishan Kant Singh V/s. Shri Ram Piston & Rings Ltd. Merrut Road Ind.area Gzb.
                                            And
     Krishan Kant Singh V/s. M/s Al-Saqib Exports Pvt Ltd. Vill- Alipur, Hapur Road
                                            And
                        Krishan Kant Singh V/s. CETP, Jajmai, Kanpur
                                            And
                Krishan Kant Singh V/s. Tasty Dairy Specialties Ltd., Kanpur
 CORAM :      HON'BLE    MR. JUSTICE SWATANTER KUMAR, CHAIRPERSON
             HON'BLE    MR. JUSTICE DR. P. JYOTHIMANI, JUDICIAL MEMBER
             HON'BLE    PROF. A.R. YOUSUF, EXPERT MEMBER
             HON'BLE    MR. BIKRAM SINGH SAJWAN, EXPERT MEMBER

Present   Applicant :          Mr. Rahul Choudhary, Advs.
                               Mr. M.C. Mehta and Ms. Katyani, Adv.
          Respondent No. 1 :   Mr. B.V. Niren, Mr. Ardhendumauli Kumar, Prasad,

Advs.

Ms. Panchajanya Batra Singh, Adv. Mr. Vikas Malhotra and Mr. M.P. Sahay, Adv. for MoEF Respondent No. 2 : Dr. Abhishek Atrey, Adv. for State of Uttarakhand Respondent No. 5 : Ms. Savitri Pandey and Ms. Azma Parveen, Adv. for State of U.P. Respondent No. 4 & 5 Ms. Savitri Pandey, Adv. with Ms. Azma Parveen in Item No. 26 Respondent No. 6 : Mr. Pradeep Misra and Mr. Daleep Kr. Dhyani, Avs. Respondent No. 18 : Mr. Devashish Bharuka and Ms. Anu Tyagi, for State of Jharkhand Respondent No. 14,23 Mr. Pawan Upadhyay, Mr. Sarvjit Pratap Singh and Mr. 60, 151 and 155 Nishant Kumar, Advs.

Mr. Mukesh Verma, Adv. for Uttarakhand P.C.B. Mr. Ishwar Singh, Adv. for MoEF & CC Mr. B.V. Niren and Mr. Ardhendumauli Kumar Prasad, Adv. for CGWB Mr. Jayesh Gaurav for JSPCB Mr. S.P. Singh, Sr. Adv. for R. Keshav Choudhry, Adv.

for Item No. 12

Mr. Bharat Sangal, Ms. Srijana Bano and Ms. I. Abenla Aice, Adv. for NTPC Mr. Sanjay Upadhyay, Ms. Manisha Bachani, Ms. Sabin Safhique and Mr. Adarsh Srivastava - OA 319/2014 Mr. Sanjiv Ralli, Adv. with Mr. Dinesh Jindal, LO, DPCC Ms. Panchajanya Batra Singh, MoEF & CC, UOI Mr. Anubhav Anand Aron, Adv. for Item NO. 54, 57, 62, 64, 66, 67, 68, 69, 70 and 71 Dr. Yashpal Singh and Mr. Anubhav Aaron, Adv. for Model Tanners, Allied Exims, Uppa I. Tannery, Devia Papers, Iqbal Leathers, DSM Sugar, Asmoli, Dhanjpur Surga, (Distillery) and Yash Papers, Faizabad Deepandra Narain Singh, Adv. for Kishan Sahakari Chini Mills Ltd. Booland Sheher & Ghosi Mr. V.C. Shukla, Mr. Apoorv Kurup, Adv. with Mr. C.D. Singh, AAG for State of Chhattisgarh Item NO. 12 Mr. Vishesh Jhakur, Assistant Manager, for Dalmia Chini Mills, Item No. 53 Mr. Ranjana Roy Gewari and Ms. Bhavya Bharti, Advs. For Bhushan Steel Ms. Yogmaya Agnihotri, Adv. for CECB Mr. Rajul Shrivastav for MPPCB Mr. K. Krishna Kumar, Adv. for Stanlite Bruchans Ltd. Mr. Saakaar Sardana and Mr. Kabir S. Bose for WBPCB Mr. Rajiv Ranjan Dwivedi, Adv. for Diesel Locomotive Mr. Rudreshwar Singh and Mr. Gopal Jha, Adv. for State of Bihar & BSPCB Mr. Sudhir K. Makkar, Adv. for Dabur India Ltd. MA 879/14 in Item No. 12 Mr. Gawen Sen and Mr. Ravi Chandra, Adv. for OA 410 & 415 Mr. Manoj Garg, Adv. for Bathwal Udyog Pvt. Ltd., Gorakhpur - I. Sl.NO. 422 Mr. T.R. Sharma, Adv. for Merino India Ltd. R-153 Mr. Vineet Saxena, Adv. for Tasty Dairy Specialities Ltd.

Mr. Rahul Shukla Mr. Raj Kumar and Ms. Alpana Poddar, Adv. with Mr. S.L. Gundli, SLO, CPCB Mr. M.C. Mehta, Adv. No. 13 Mr. Rahul Choudhary, Adv. for Applicant in Item 12, 14 to 158 Mr. S.P. Singh, Sr. Adv. with Mr. V.K. Mishra, Adv. Item 12 Dr. Chaudhary Sham., Adv. in Item No. 156 Mr. Vikas Malhotra and Mr. M.P. Sahay for MoEF in all matters Date and Orders of the Tribunal Remarks Item No. 12-158

1. How many Tannery industries are there in the January 29, 2015 clusters?

2. How many drains carry sewage and effluents from these industries?

3. How many, if there are separate drains carrying sewage waste and effluent waste and their number should be accordingly mentioned?

4. Whether or not all the drains are trapped by the effluent treatment/STPs?

5. How many are without being trapped?

6. How much estimated trade/sewage effluent is directly discharged into the river Ganga and how many drains carry this un-treated effluent to river Ganga?

7. Whether the STPs/ETPs are discharging effluent beyond parameter prescribed in law?

8. How many total STPs/ETPs are there in relation to industrial clusters and their capacity?

9. It has been stated by the Managing Director of U.P. Jal Nigam Board that excessive flow in the drains compels the Nigam to permit release of un-treated waste into the river Ganga directly, if that be so, the quantity thereof?

10.If the records are available as of now, what is the quality of the effluent wastes which are directly entering river Ganga as against the prescribed parameters?

11.Quantity of effluent being generated by the Tanneries?

12.What is the average duration of power availability and the arrangement for power backup for running CETP/STP, if any?

List the matters tomorrow i.e. 30th January, 2015.

..........................................,CP (Swatanter Kumar) .........................................,JM (Dr. P. Jyothimani) .........................................,EM (Prof. A.R. Yousuf) .........................................,EM (Bikram Singh Sajwan)