Section 13(1)(a) in The M.P. Gram Sabha (Procedure of Meeting of the Committees, Conduct of Business and Allied Matters) Rules, 2005

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State of Madhya Pradesh - Subsection

Section 13(1)(a) in The M.P. Gram Sabha (Procedure of Meeting of the Committees, Conduct of Business and Allied Matters) Rules, 2005

(a)This committee shall perform all type of construction works upto rupees 5 lac within the Gram Sabha area as an agency of Gram Panchayat under its directions after being approved by the Gram Sabha. It shall also perform other functions assigned

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State of Madhya Pradesh - Subsection

Section 13(1)(a) in The M.P. Gram Sabha (Procedure of Meeting of the Committees, Conduct of Business and Allied Matters) Rules, 2005