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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Maharashtra - Subsection

Section 31(7) in The Maharashtra Animal and Fishery Sciences University Act, 1998

(7)A Faculty may co-opt not more than four officers of the State Government or of any Zilla Parishad as members, such members shall be chosen for such period and in such manner as may be prescribed, so as to provide adequate representation of extension education workers.