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[Cites 0, Cited by 0] [Section 47(4)] [Section 47] [Entire Act]

Union of India - Subsection

Section 47(4)(g) in National Housing Bank (Officers') Service Regulations, 1997

(g)The cases of Officers who have completed 55 years of service, whichever is earlier, can be reviewed by the Management at any time on or after completion of stipulated age or length of service.