Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 275 in Orissa Municipal Rules, 1953

275.

The hostels referred to in Section 359 and hostels in connection with schools for the maintenance, management of which the Council is responsible under Section 357 may be situated within the municipality or without it in the area of a District Board.