Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of West Bengal - Subsection

Section 57(b) in West Bengal Co-operative Societies Rules, 2011

(b)to operate Bank Accounts subject to such conditions as may be laid down in bye-laws or in absence thereof as the Board may direct;