Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Tripura - Subsection Section 19(3) in Protection of Human Rights Act, 1993 (3)The Commission shall publish its report together with its recommendations made to the Central Government and the action taken by that Government on such recommendations.
