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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Jharkhand - Subsection

Section 21(1) in Bihar Employees' State Insurance Medical Service Rules, 1981

(1)There shall be the following time scales of pay for the members of the service :-
(a)Administrative Medical Officer, Employees' State Insurance Scheme Time Scale of pay admissible to Super-time Selection Grade Officer in the Health Department [(Rs. 1,855-55-2,130)] [Now see 'New scale of Pay'.].
(b)Class I (Senior) Superintendents of Hospitals and Insurance Medical Officer, Incharge of Employees' State Insurance Dispensaries. Time Scales of pay admissible to Senior Selection Grade Officer in the Health Department [(Rs. 1,400-50-1,800-55-2,130)] [Now see 'New scale of Pay'.].
(c)Class I (Junior) Deputy Administrative Medical Officer, Employees' State Insurance Scheme/Deputy Superintendents of Hospitals and Insurance Medical Officer Incharge of Employees' State Insurance Dispensaries [(Rs. 970-35-1,110-40-1,190-35-1,325)] [Now see 'New scale of Pay'.].
(d)Class II. - (1) Insurance Medical Officers (General Duty Officers Specialists).