Madhya Pradesh High Court
Amon Paradhi @ Sisodiya vs The State Of Madhya Pradesh on 11 December, 2025
NEUTRAL CITATION NO. 2025:MPHC-JBP:65200
1 MCRC-55631-2025
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE DEVNARAYAN MISHRA
ON THE 11th OF DECEMBER, 2025
MISC. CRIMINAL CASE No. 55631 of 2025
AMON PARADHI @ SISODIYA
Versus
THE STATE OF MADHYA PRADESH
Appearance:
Shri Makbool Khan - Advocate for the applicant.
Ms. Hemlata Kshatriya - Panel Lawyer for the respondent/State.
ORDER
Learned counsel for the applicant seeks permission of this Court to withdraw this first bail filed under Section 483 of BNSS, 2023.
2. Permission is granted.
3. Accordingly, this M.Cr.C. is dismissed as withdrawn .
(DEVNARAYAN MISHRA) JUDGE VB* Signature Not Verified Signed by: VINAY KUMAR BURMAN Signing time: 11-12-2025 18:06:32