Delhi High Court - Orders
Mep Hyderabad Bangalore Toll Road Pvt. ... vs National Highways Authority Of India on 5 May, 2021
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~13 (original)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB. A. (COMM.) 11/2021 and CCP (O) 8/2021,
I.A.3753/2021, I.A.3031/2021
MEP HYDERABAD BANGALORE TOLL ROAD PVT. LTD.
..... Appellant
Through: Mr. Saurabh Kripal, Sr. Adv.
with Mr. Rajiv Shankar Dvivedi, Ms.Arti
Dvivedi, Mr. Sushant Kumar Sarkar and Mr.
Rishabh Jain, Advs.
versus
NATIONAL HIGHWAYS AUTHORITY OF INDIA
..... Respondent
Through: Mr. Manish K. Bishnoi and Mr.
Robin Bishnoi, Advs.
Mr. Rajesh Kumar, Mr. Anant Gautam, Mr.
Nipun Sharma and Mr. Madhur Tewatia,
Advs. for the Respondent-Bank in CCP (O)
8/2021
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER(ORAL)
% 05.05.2021 (Video-Conferencing) ARB. A. (COMM.) 11/2021 and I.A.3753/2021, I.A.3031/2021
1. Mr. Saurabh Kirpal, learned Senior Counsel for the appellant seeks leave to withdraw this appeal keeping CCP (O) 8/2021 alive insofar as it alleges contempt on the part of the Allahabad Bank, while he does not press for taking of any action for contempt against NHAI.
Signature Not Verified Digitally Signed ARB.A.(COMM.) 11/2021 Page 1 of 2 By:SUNIL SINGH NEGI Signing Date:12.05.2021 13:22:592. Accordingly, except for CCP (O) 8/2021 insofar as the allegation for contempt against Allahabad Bank is concerned, remaining alive, Arb. A. (Comm.) 11/2021 alongwith all pending applications stands dismissed as withdrawn.
CCP (O) 8/2021 Issue notice to Respondents Nos. 1, 2 and 3 in this Contempt Petition, returnable on 27th May, 2021.
C. HARI SHANKAR, J MAY 5, 2021/kr Signature Not Verified Digitally Signed ARB.A.(COMM.) 11/2021 Page 2 of 2 By:SUNIL SINGH NEGI Signing Date:12.05.2021 13:22:59