Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Rajasthan - Subsection

Section 31(b) in The Rajasthan Land Reforms and Acquisition of Land Owners Estates Act, 1963

(b)in sections 44, 45 and 46, after the words "holder of khudkasht" the words "or a landowner" shall be inserted, and