Section 3(15) in United Bank of India (Employees') Pension Regulations, 1995
(15)Pension to those shall be who opt to join the Pension Fund stated under Clause-3(b) shall be payable w.e.f. 27.11.2009 and employees who retired/ family of employees who died after 27.11.2009, as stated under Clause-3(12)/3(13)/3(14) as the case may be, shall get pension/ family pension from the respective date of retirement/death.
